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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(b) in The Bihar Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

(b)"Chief Inspecting Officer" means the Chief Inspecting Officer appointed under sub-section (2) of Section 29 of the Bihar Shops and Establishments Act, 1953 (Bihar Act VIII of 1954);