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[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Odisha - Subsection

Section 87(m) in Grama Panchayats Rules, 1968

(m)The agreement for lease of market, ferries, pisciculture, tanks or orchards shall respectively be in Forms A, B, C and D. The agreement for all other properties shall be in Form 'E' of these rules which may be suitably modified, to meet the requirement of the particular property being leased out.