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[Cites 0, Cited by 0] [Section 287(1)] [Section 287] [Entire Act]

State of Chattisgarh - Subsection

Section 287(1)(c) in The Chhattisgarh Municipalities Act, 1961

(c)for the purpose of extinguishing the fire break into or through or pull down or cause to be broken into or through or pulled down, or use or cause to be used for the passage of houses or other appliances, any premises;