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[Cites 0, Cited by 0] [Section 94(1)] [Section 94] [Entire Act]

Union of India - Subsection

Section 94(1)(c) in THE INDUSTRIAL RELATIONS CODE, 2020

(c)where the worker is not a member of any Trade Union, any member of the executive or other office-bearer of any Trade Union connected with, or by any other worker employed in the industry in which the worker is employed and authorised in such manner as may be prescribed.