Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(7) in Rajasthan Jails Subordinate Service Rules, 1998

(7)the upper age-limit mentioned above shall, in case of candidates for whom working experience is a pre-condition, be released by a period equal to the minimum years of work experience prescribed in Schedule-I; and