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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(2) in Tamil Nadu Compulsory Censorship of Film Publicity Materials Act, 1987

(2)The Publicity Materials Censor Officer and the Assistant Publicity Mate rials Censor Officers and Inspectors, may inspect any cinema house and may call for any document relating to any publicity material from any person, for inspection.