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[Cites 0, Cited by 0] [Section 43] [Entire Act]

Union of India - Subsection

Section 43(2) in The Indian Electricity Rules, 1956

(2)First-aid boxes or cupboards, conspicuously marked and equipped with such contents as the State Government may specify, shall be provided and maintained in every generating station, enclosed sub-station and enclosed switch station so as to be readily accessible during all working hours. All such boxes and cupboards shall, except in the case of unattended sub-stations and switch stations, be kept in charge of responsible persons who are trained in first-aid treatment and one of such persons shall be available during working hours.