Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(b) in The West Bengal Premises Requisition And Control (Temporary Provisions) Act, 1947 (b)[ "Collector" means - [[Clause (b) substituted by W.B. Act 4 of 1949, which was earlier as under :-
