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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Karnataka - Subsection

Section 24(2) in Karnataka Janapada Vishwavidyalaya Act, 2011

(2)The Syndicate shall hold atleast eight meetings on second Saturdays of the month during a year. The duration between two consecutive meetings shall not exceed eight weeks. The Vice-Chancellor may in case of urgency convene special meetings.