Allahabad High Court
State Of U.P. vs Narendra Kumar Sharma on 3 August, 2010
Court No. - 49 Case :- GOVERNMENT APPEAL No. - 2829 of 1987 Petitioner :- State Of U.P. Respondent :- Narendra Kumar Sharma Petitioner Counsel :- A.G.A. Hon'ble Bala Krishna NaraVana.J.
List this case for final hearing alongwith record on its turn. Order Date :- 3.8.2010 YK