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Allahabad High Court

State Of U.P. vs Narendra Kumar Sharma on 3 August, 2010

Court No. - 49

Case :- GOVERNMENT APPEAL No. - 2829 of 1987
Petitioner :- State Of U.P.
Respondent :- Narendra Kumar Sharma

Petitioner Counsel :- A.G.A.

Hon'ble Bala Krishna NaraVana.J.

List this case for final hearing alongwith record on its turn. Order Date :- 3.8.2010 YK