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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Haryana - Subsection

Section 15(2)(iii) in The Haryana Municipal Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014

(iii)pay such periodic maintenance charges for the civic amenities and facilities provided in the vending zones, as may be determined by the municipality.