Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62] [Entire Act] State of Punjab - Subsection Section 62(12) in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002 (12)The Commission shall be entitled to pass appropriate orders as it thinks fit after giving an opportunity for hearing the parties.
