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[Cites 0, Cited by 0] [Section 104] [Entire Act]

State of Goa - Subsection

Section 104(7) in The Goa, Daman and Diu (Excise Duty) Rules, 1964

(7)The provisions of this rule shall mutatis mutandis apply to licences issued under rules 41, 43, 53 or 54.