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[Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 72(2)(s) in The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997

(s)the manner of obliteration of stamps on rejected weights or measures, as required by the proviso to section 54;