Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 51] [Entire Act]

Union of India - Subsection

Section 51(7) in The Drugs and Cosmetics Rules, 1945

(7)to make such enquiries and inspections as may be necessary to detect the sale of drugs in contravention of the Act;