Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 230] [Entire Act] State of Andhra Pradesh - Subsection Section 230(3) in Andhra Pradesh Rules Under the Registration Act, 1908 (3)The documents presented for registration and registered alone should be scanned and copies of documents should not be scanned.
