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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(5) in The Orissa Standard of Weights and Measures (Enforcement) Rules, 1993

(5)On receipt of an application under Sub-rule (4) the Inspector shall issue to the applicant a duplicate copy of the certificate of verification marked "DUPLICATE".