Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(c) in The Pharmacy Act, 1948

(c)require and take from the Registrar, or any other officer or servant, such security for the due performance of his duties as that Council may consider necessary; and