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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(4) in The U.P. Sales or Purchase of Motor Spirit, Diesel Oil and Alcohol Taxation Rules, 1977

(4)All officers of the Revenue Department of and above the rank of Tahsildar, and all officers of the Excise Department of and above the rank of Excise Inspector shall, within the local limits of their jurisdiction, have power of entry, search and seizure under sub-section (1) of Section 10 of the Act.