Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

State of Kerala - Subsection

Section 15(4)(iv) in Kerala Forest (Vesting and Management of Ecologically Fragile Lands) Act, 2003

(iv)functions as corridors connecting two or more wildlife habitats;