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State of Madhya Pradesh - Section

Section 9 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

9.

The Chairman shall have the same powers in respect of re-appropriation of fund from one head of the budget to the other head of expenditure as are exercised by the Director under the similar circumstances in which he is empowered to exercise such powers for the departmental budget. Such re-appropriation shall be communicated with reasons to the Finance Committee and the Executive Committee, in the next meeting.