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State of Rajasthan - Section

Section 130 in Rajasthan Civil Services (Pension) Rules, 1996

130. Manner of payment of gratuity and pension.

(1)Except as otherwise provided in these rules, a gratuity shall be paid in lump sum.
(2)A pension fixed at monthly rates shall be payable monthly on or after the first day of the following month.Notes. - 1. On receipt of the Pension Payment Order, the disbursing officer will deliver one half to the pensioner and keep the other half carefully in such manner that the pensioner shall not have access thereto.