Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Section 28] [Entire Act] Union of India - Subsection Section 28(1) in The Code of Civil Procedure, 1908 (1)A summons may be sent for service in another State to such Court and in such manner as may be prescribed by rules in force in that State.