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Gauhati High Court

M/S. Royal - Cpl (Jv) vs The Union Of India And 4 Ors on 30 November, 2022

Author: Nani Tagia

Bench: Nani Tagia

                                                                 Page No.# 1/4

GAHC010181592019




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/5557/2019

         M/S. ROYAL - CPL (JV)
         GODREJ WATERSIDE BUILDING, TOWER NO.1, 4TH FLOOR NO. 401, PLOT
         NO.5, DP BLOCK, SALT LAKE, SECTOR V, KOLKATA (WEST BENGAL)REP.
         BY SRI AJAY KUMAR PODDAR, S/O-MAHAVIR PRASAD PODDAR



         VERSUS

         THE UNION OF INDIA AND 4 ORS
         REP. BY THE SECRETARY, DEPTT OF RAILWAYS, GOVT OF INDIA, NEW
         DELHI

         2:THE NORTH EAST FRONTIER RAILWAY
          REP. BY GM/CON
          MALIGAON
          GUWAHATI- 781011

         3:THE CHIEF ENGINEER/CON
          NF RAILWAY
          MALIGAON
          GUWAHATI- 781011

         4:BHARTIA INFRA PROJECTS LIMITED
          201
         ARCADE
          2ND FLOOR
          DR. B BRUAH ROAD
          ULUBARI
          GHY- 781007

         5:PA(JV)
          187
          MAHASHI DEBENDRA ROAD
                                                                            Page No.# 2/4

            KOLKATA- 70000

Advocate for the Petitioner   : MR. D DAS

Advocate for the Respondent : MR. A DASGUPTA (SC, N.F. RLY)




             Linked Case : I.A.(Civil)/262/2020

            THE UNION OF INDIA AND 2 ORS
            REPRESENTED BY THE SECRETARY
            DEPARTMENT OF RAILWAYS
            GOVERNMENT OF INDIA
            NEW DELHI


             VERSUS

            M/S ROYAL-CPL (JV) AND 2 ORS.
            GODREJ WATERSIDE BUILDING
            TOWER NO. 1
            4TH FLOOR
            NO. 401
            PLOT NO. 5
            DP BLOCK
            SALT LAKE
            SECTOR V
            KOLKATA (WEST BENGAL) REPRESENTED BY SRI AJAY KUMAR PODDAR
            S/O MAHAVIR PRASAD PODDAR

            2:BHARTIA INFRA PROJECTS LIMITED
            201
             ROYAL ARCADE
             2ND FLOOR
             DR. B. BARUAH ROAD
             ULUBARI
             GUWAHATI-781007
             3:PA (JV)
            187
             MAHASHI DEBENDRA ROAD
             KOLKATA-700006
             ------------
            Advocate for : MS P AGARWAL
            Advocate for : MR. Y S MANNAN appearing for M/S ROYAL-CPL (JV) AND 2
                                          Page No.# 3/4

ORS.



Linked Case : I.A.(Civil)/2180/2021

THE STATE OF MANIPUR
REPRESENTED BY THE SECY.
DEPTT. OF TRANSPORT GOVT. OF MANIPUR
SECRETARIAT NORTH BLOCK
BABUPARA
P.O. AND P.S. IMPHAL
DIST. IMPHAL WEST
MANIPUR 795001


VERSUS

M/S. ROYAL - CPL (JV)
GODREJ WATERSLIDE BUILDING
TOWER NO. 1
4TH FLOOR NO. 401 PLOT NO. 5
D.P. BLOCK
SALT LAKE
SECTOR V
KOLKATA (WEST BENGAL)
REPRESENTED BY SHRI AJAY KUMAR PODDAR
S/O MAHAVIR PRASAD PODDAR.

2:THE UNION OF INDIA

REPRESENTED BY THE SECY.
DEPTT. OF RAILWAYS
GOVT. OF INDIA
NEW DELHI.
3:THE NORTH EAST FRONTIER RAILWAY

REPRESENTED BY THE GENERAL MANAGER/CON
MALIGAON
GUWAHATI 781001
4:THE CHIEF ENGINEER/CON
N.F. RAILWAY
MALIGAON
GUWAHATI 781011
5:BHARTIA INFRA PROJECTS LTD.

201
 ROYAL ARCADE
                                                                                Page No.# 4/4

           2ND FLOOR
           DR. B BARUAH ROAD
           ULUBARI
           GUWAHATI 781007
           6:PA (JV) 187
           MAHASHI DEBENDRA ROAD
           KOLKATA 700006
           ------------
           Advocate for : MR. N ANIX SINGH
           Advocate for : MR. R K BHATRA appearing for M/S. ROYAL - CPL (JV)



                                   BEFORE
                       HONOURABLE MR. JUSTICE NANI TAGIA

                                          ORDER

Date : 30.11.2022 As prayed for, list the matters on 07.12.2022.

JUDGE Comparing Assistant