Gauhati High Court
M/S. Royal - Cpl (Jv) vs The Union Of India And 4 Ors on 30 November, 2022
Author: Nani Tagia
Bench: Nani Tagia
Page No.# 1/4
GAHC010181592019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/5557/2019
M/S. ROYAL - CPL (JV)
GODREJ WATERSIDE BUILDING, TOWER NO.1, 4TH FLOOR NO. 401, PLOT
NO.5, DP BLOCK, SALT LAKE, SECTOR V, KOLKATA (WEST BENGAL)REP.
BY SRI AJAY KUMAR PODDAR, S/O-MAHAVIR PRASAD PODDAR
VERSUS
THE UNION OF INDIA AND 4 ORS
REP. BY THE SECRETARY, DEPTT OF RAILWAYS, GOVT OF INDIA, NEW
DELHI
2:THE NORTH EAST FRONTIER RAILWAY
REP. BY GM/CON
MALIGAON
GUWAHATI- 781011
3:THE CHIEF ENGINEER/CON
NF RAILWAY
MALIGAON
GUWAHATI- 781011
4:BHARTIA INFRA PROJECTS LIMITED
201
ARCADE
2ND FLOOR
DR. B BRUAH ROAD
ULUBARI
GHY- 781007
5:PA(JV)
187
MAHASHI DEBENDRA ROAD
Page No.# 2/4
KOLKATA- 70000
Advocate for the Petitioner : MR. D DAS
Advocate for the Respondent : MR. A DASGUPTA (SC, N.F. RLY)
Linked Case : I.A.(Civil)/262/2020
THE UNION OF INDIA AND 2 ORS
REPRESENTED BY THE SECRETARY
DEPARTMENT OF RAILWAYS
GOVERNMENT OF INDIA
NEW DELHI
VERSUS
M/S ROYAL-CPL (JV) AND 2 ORS.
GODREJ WATERSIDE BUILDING
TOWER NO. 1
4TH FLOOR
NO. 401
PLOT NO. 5
DP BLOCK
SALT LAKE
SECTOR V
KOLKATA (WEST BENGAL) REPRESENTED BY SRI AJAY KUMAR PODDAR
S/O MAHAVIR PRASAD PODDAR
2:BHARTIA INFRA PROJECTS LIMITED
201
ROYAL ARCADE
2ND FLOOR
DR. B. BARUAH ROAD
ULUBARI
GUWAHATI-781007
3:PA (JV)
187
MAHASHI DEBENDRA ROAD
KOLKATA-700006
------------
Advocate for : MS P AGARWAL
Advocate for : MR. Y S MANNAN appearing for M/S ROYAL-CPL (JV) AND 2
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ORS.
Linked Case : I.A.(Civil)/2180/2021
THE STATE OF MANIPUR
REPRESENTED BY THE SECY.
DEPTT. OF TRANSPORT GOVT. OF MANIPUR
SECRETARIAT NORTH BLOCK
BABUPARA
P.O. AND P.S. IMPHAL
DIST. IMPHAL WEST
MANIPUR 795001
VERSUS
M/S. ROYAL - CPL (JV)
GODREJ WATERSLIDE BUILDING
TOWER NO. 1
4TH FLOOR NO. 401 PLOT NO. 5
D.P. BLOCK
SALT LAKE
SECTOR V
KOLKATA (WEST BENGAL)
REPRESENTED BY SHRI AJAY KUMAR PODDAR
S/O MAHAVIR PRASAD PODDAR.
2:THE UNION OF INDIA
REPRESENTED BY THE SECY.
DEPTT. OF RAILWAYS
GOVT. OF INDIA
NEW DELHI.
3:THE NORTH EAST FRONTIER RAILWAY
REPRESENTED BY THE GENERAL MANAGER/CON
MALIGAON
GUWAHATI 781001
4:THE CHIEF ENGINEER/CON
N.F. RAILWAY
MALIGAON
GUWAHATI 781011
5:BHARTIA INFRA PROJECTS LTD.
201
ROYAL ARCADE
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2ND FLOOR
DR. B BARUAH ROAD
ULUBARI
GUWAHATI 781007
6:PA (JV) 187
MAHASHI DEBENDRA ROAD
KOLKATA 700006
------------
Advocate for : MR. N ANIX SINGH
Advocate for : MR. R K BHATRA appearing for M/S. ROYAL - CPL (JV)
BEFORE
HONOURABLE MR. JUSTICE NANI TAGIA
ORDER
Date : 30.11.2022 As prayed for, list the matters on 07.12.2022.
JUDGE Comparing Assistant