Section 78(1)(a) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

[Cites 0, Cited by 0] [Section 78(1)] [Section 78] [Entire Act]

(a)the power to receive, recover and credit to the Zila Nidhi any sum due or tendered to the Parishad;

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