Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act] State of West Bengal - Subsection Section 10(1)(c) in The North Suburban Hospital Acquisition Act, 1980 (c)wilfully withholds or fails to furnish to the State Government any document relating to the Hospital which may be in his possession, custody or control,