Tripura High Court
Party Name : The State Of Tripura vs Rashida Tripura & Anr on 11 April, 2017
Bench: T. Vaiphei, S.Talapatra
Case No :Death Sentence Ref. 0000001/2015 Party Name : THE STATE OF TRIPURA Vs RASHIDA TRIPURA & ANR THE HONBLE THE CHIEF JUSTICE T. VAIPHEI THE HONBLE MR. JUSTICE S.TALAPATRA
11 42 17 bn the prayer made on behalf of the learned counsel for the appellants, list it again on 25th April, 201 7 for final hearing.
It is made clear that no further adjournment will be granted to any of the parties hereafter. Download Date: 8-05-20] 7 15:05 1/1