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Tripura High Court

Party Name : The State Of Tripura vs Rashida Tripura & Anr on 11 April, 2017

Bench: T. Vaiphei, S.Talapatra

Case No :Death Sentence Ref. 0000001/2015

 

Party Name : THE STATE OF TRIPURA Vs RASHIDA TRIPURA & ANR

 

THE HONBLE THE CHIEF JUSTICE T. VAIPHEI THE HONBLE MR. JUSTICE S.TALAPATRA

11 42 17 bn the prayer made on behalf of the learned counsel for the appellants, list it again on 25th April, 201 7 for final hearing.

It is made clear that no further adjournment will be granted to any of the parties hereafter. Download Date: 8-05-20] 7 15:05 1/1