Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Calcutta High Court (Appellete Side)

The Peerless General Finance And ... vs Calcutta District Consumer Disputes ... on 27 January, 2015

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

                                      1


Sl. 40
27.01.2015

.

S.d.

C. O 166(W) of 1994 The Peerless General Finance and Investment Co. Ltd. and others.

-versus-

Calcutta District Consumer Disputes Redressal Forum & ors.

Since none appears in support of the petition despite the matter having appeared in the warning list, CO 166(W) of 1994 is dismissed for default.

The computer department should allot a WP number to this matter immediately.

There will be no order as to costs.

(Sanjib Banerjee, J.) 2