Calcutta High Court (Appellete Side)
The Peerless General Finance And ... vs Calcutta District Consumer Disputes ... on 27 January, 2015
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
1 Sl. 40 27.01.2015
.
S.d.
C. O 166(W) of 1994 The Peerless General Finance and Investment Co. Ltd. and others.
-versus-
Calcutta District Consumer Disputes Redressal Forum & ors.
Since none appears in support of the petition despite the matter having appeared in the warning list, CO 166(W) of 1994 is dismissed for default.
The computer department should allot a WP number to this matter immediately.
There will be no order as to costs.
(Sanjib Banerjee, J.) 2