Madhya Pradesh High Court
Silverline Hospital And Research ... vs Bhopal Municipal Corporation on 12 December, 2023
Author: Chief Justice
Bench: Chief Justice
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 10983 of 2022
(SILVERLINE HOSPITAL AND RESEARCH INSTITUTE Vs BHOPAL MUNICIPAL CORPORATION)
Dated : 12-12-2023
Shri Qasim Ali - Advocate for petitioner.
Shri Siddharth Sharma - Advocate for respondent.
Petitioner's counsel seeks time to respond to the reply filed by respondent.
Call after vacation.
(RAVI MALIMATH) (VISHAL MISHRA)
CHIEF JUSTICE JUDGE
VV
Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 12/13/2023
2:44:46 PM