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Chattisgarh High Court

Kaushal Singh Kashyap vs State Of Chhattisgarh 15 Wps/6445/2018 ... on 28 September, 2018

                     HIGH COURT OF CHHATTISGARH, BILASPUR

                                        Order Sheet

                                 WPS No. 6446 of 2018

              Kaushal Singh Kashyap Versus State of Chhattisgarh & Ors.



28.09.2018         Shri Waquar Naiyer, Advocate for petitioner.

                   Shri S.P.Kale, Dy.A.G. for State.

                   Issue notice to the respondents No. 2 & 3 on payment of P.F. as

per rules and the matter be listed for further consideration along with WPS No. 5263/2018 on 02/11/2018.

Sd/-

(P. Sam Koshy) JUDGE Sumit