Chattisgarh High Court
Kaushal Singh Kashyap vs State Of Chhattisgarh 15 Wps/6445/2018 ... on 28 September, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 6446 of 2018
Kaushal Singh Kashyap Versus State of Chhattisgarh & Ors.
28.09.2018 Shri Waquar Naiyer, Advocate for petitioner.
Shri S.P.Kale, Dy.A.G. for State.
Issue notice to the respondents No. 2 & 3 on payment of P.F. as
per rules and the matter be listed for further consideration along with WPS No. 5263/2018 on 02/11/2018.
Sd/-
(P. Sam Koshy) JUDGE Sumit