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[Cites 0, Cited by 0] [Section 83(1)] [Section 83] [Entire Act]

State of Tamilnadu - Subsection

Section 83(1)(b) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(b)In calculating the area under clause (a), the area of the entrances, the passages, gangways, the stage, the staircases and all places to which the public are not admitted shall be excluded, but no part of the auditorium from which a person can watch the exhibition of films shall be excluded.