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[Cites 0, Cited by 0] [Section 297] [Entire Act]

State of Punjab - Subsection

Section 297(5) in Punjab Jail Manual, 1996

(5)Stitched uniforms when received, shall be distributed by the Deputy Superintendent/Line Officer who shall maintain a clothing register showing the date of issue of all articles. A record of all the articles and date of its issue under the signatures of Assistant Superintendent shall be kept in kit sheet attached to the service book of every official.