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Union of India - Section

Section 10 in AICTE (Open and Distance Learning Education) Guidelines for Standalone Institutions, 2019

10. Use of technology.

- 10.1. A Standalone Institution offering programme(s) in ODL mode shall take such measures as are necessary to blend Information Communication Technologies (ICT) including those developed by National Mission on Education through Information and Communication Technology for enhancing effectiveness of teaching - learning process, and administrative functioning and for maintenance of updated information at all times in respect of status of admissions, registration, for managing teaching-learning activities through online support for interactive learning with learner feedback, to facilitate the use of Open Educational Resources (OER), Learning Management System (LMS), Massive Open Online Courses (MOOCs/ SWAYAM) and for continuous as well as comprehensive evaluation, certification, and other aspects of student support.
10.2A Standalone Institution may deliver courses using the online mode as per the UGC Online Regulation 2018 or amendments thereof.