Supreme Court - Daily Orders
Devas Multimedia Private Limited vs Antrix Corporation Limited on 8 December, 2021
Bench: Hemant Gupta, V. Ramasubramanian
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ITEM NO.3 COURT NO.11 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5766/2021
DEVAS MULTIMEDIA PRIVATE LIMITED Appellant(s)
VERSUS
ANTRIX CORPORATION LIMITED & ANR. Respondent(s)
(FOR ADMISSION and IA No.118959/2021-STAY APPLICATION and IA
No.118961/2021-PERMISSION TO FILE LENGTHY LIST OF DATES )
WITH
C.A. No. 5906/2021 (XVII)
(IA No.121784/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.121781/2021-STAY APPLICATION and IA
No.121790/2021-EXEMPTION FROM FILING AFFIDAVIT)
Date : 08-12-2021 These appeals were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Appellant(s) Mr. Mukul Rohtagi, Sr. Adv.
Ms. Anuradha Dutt, Adv.
Ms. B. Vijayalakshmi Menon, AOR
Mr. Pawan Sharma, Adv.
Ms. Priyanka MP, Adv.
Mr. Chaitanya Kaushik, Adv.
Mr. Ambar. Bhushan, Adv.
Mr. Haaris Fazili, Adv.
Mr. Kunal Dutt, Adv.
Mr. Arvind P. Datar, Sr. Adv.
Ms. Anuradha Dutt, Adv.
Ms. B. Vijayalakshmi Menon, Adv.
Mr. Pawan Sharma, Adv.
Ms. Priyanka MP, Adv.
Mr. Chaitanya Kaushik, Adv.
Mr. Ambar. Bhushan, Adv.
Mr. Haaris Fazili, Adv.
Mr. Kunal Dutt, Adv.
Signature Not Verified
For Respondent(s) Mr. Tushar Mehta, SG
Digitally signed by R
Natarajan
Date: 2021.12.08
17:28:21 IST
Reason: Mr. S.V. Raju, ASG
Mr. N.Venkataraman, ASG
Mr. Balbir Singh, ASG
Mr. Ankur Talwar, Adv.
Mr. Rajat Nair, Adv.
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Mr. P.V.Yogeswaran, Adv.
Mr. Chinmayee Chandra, Adv.
Mr. Arvind Kumar Sharma, AOR
Mr. N. Venkataraman, ASG
Ms. Vanita Bhargava, Adv.
Mr. Ajay Bhargava, Adv.
Mr. Arvind Ray, Adv.
For M/S. Khaitan & Co., AOR
UPON hearing the counsel the Court made the following
O R D E R
Heard the arguments of Mr. Arvind P. Datar, learned senior counsel and Mr. Mukul Rohatgi, learned senior counsel for the appellant(s).
Arguments unconcluded.
List these matters tomorrow, i.e. 09.12.2021 for further arguments.
(SWETA BALODI) (RENU BALA GAMBHIR) COURT MASTER (SH) COURT MASTER (NSH)