Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29(3)] [Section 29] [Entire Act]

State of Kerala - Subsection

Section 29(3)(e) in Kerala Land Reforms Act, 1963

(e)the names and address of other persons, if any, having, interest in the and and t1re nature of the interest of each such person; and