Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 58(6)] [Section 58] [Entire Act]

Bombay Presidency - Subsection

Section 58(6)(c) in Bombay Primary Education Act, 1947

(c)a headmaster who has served as such for ten years in an approved school or high school recognized by the Department of Education of the [State] Government.