Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] Union of India - Section Section 171 in The Finance Act, 2018 171. Amendment of section 33B. - In section 33B of the principal Act, in sub-sections (1) and (4), for the words and figures "Companies Act, 1956", the words and figures "Companies Act, 2013" shall be substituted.
