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[Cites 0, Cited by 0] [Section 69(2)] [Section 69] [Entire Act]

State of West Bengal - Subsection

Section 69(2)(a) in Kolkata Municipal Corporation Building Rules, 2009

(a)stair cover not exceeding 3.0 m. in height and stair case with landing upto the extent of the width of the stairway in each floor including ramp if there be any,