Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 10] [Entire Act] State of Tamilnadu - Subsection Section 10(3) in Tamil Nadu Private Colleges (Regulation) Act, 1976 (3)Before withholding the grant under sub-section (2), the Government shall give the educational agency an opportunity of making its representations.
