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[Cites 0, Cited by 0] [Section 85(2)] [Section 85] [Entire Act]

Union of India - Subsection

Section 85(2)(g) in The Black Money (Undisclosed Foreign Income And Assets) And Imposition Of Tax Act, 2015

(g)the manner in which the Tax Recovery Officer shall send a certificate referred to in sub-section (2) of section 33;