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[Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act]

State of Chattisgarh - Subsection

Section 52(1)(viii) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

(viii)co-ordinate the proposals for grants for any special purpose received from the Janpad Panchayat and forward them to the State Government;