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[Cites 0, Cited by 0] [Section 128(2)] [Section 128] [Entire Act]

State of Mizoram - Subsection

Section 128(2)(c) in Mizoram Excise Rules, 1983

(c)if issued to veterinary institutions, the indents being signed or countersigned by an officer of or above the rank of an Assistant Director of the Veterinary Department;