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[Cites 0, Cited by 0] [Section 115] [Entire Act]

State of Madhya Pradesh - Subsection

Section 115(b) in The M.P. Public Health Act, 1949

(b)for promoting cleanliness, and ventilation in lodging-houses and requiring the walls and ceilings thereof to be lime-washed or treated, with some other suitable preparation, at specified intervals;