Bombay High Court
Vimal Builders vs Nand Kumar Anant Vaity And Ors on 16 September, 2019
Author: R. I. Chagla
Bench: R. I. Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (SUITS) NO. 1732 OF 2019
In
SUITS 2715 OF 2007
Merit Magnum Constructions; ....Petitioner
V/S
Nand Kumar Anant Vaity And 44 Ors. ....Respondent
WITH NOTICE OF MOTION (SUITS) NO. 1716 OF 2010 In NOTICE OF MOTION (SUITS) 3679 OF 2007 Vimal Builders ....Petitioner V/S Nand Kumar Anant Vaity And Ors ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 489 OF 2014 In NOTICE OF MOTION (SUITS) 101 OF 2014 Merit Magnum Constructions; ....Petitioner V/S Nand Kumar Anant Vaity And 44 Ors. ....Respondent Mr. Karl Tamboly i/b Vashi And Vashi For Plaintiff (Appearance not submitted by the Advocate on record.) Mr. M. V. Thorat for Resp. No. 40 CORAM : R. I. CHAGLA, J DATE : 16th September, 2019 Page 1/2 ::: Uploaded on - 16/09/2019 ::: Downloaded on - 17/09/2019 03:05:15 ::: P.C. :
Stand over to 30/09/2019 ( ASSOCIATE ) Page 2/2 ::: Uploaded on - 16/09/2019 ::: Downloaded on - 17/09/2019 03:05:15 :::