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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(1)(d) in Allotment of Government Residences (General Pool in Delhi) Rules, 1963

(d)'Members of family' in relation to an officer means the wife or husband as the case may be, or a dependent child of the officer;