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Chattisgarh High Court

Municipal Corporation, Bhilai vs Smt. Sunita Agarwal 8 Mcc/791/2018 ... on 24 October, 2018

Author: Sanjay K. Agrawal

Bench: Sanjay K. Agrawal

                   HIGH COURT OF CHHATTISGARH, BILASPUR

                                       Order Sheet

                                 CONT No. 1057 of 2018

                Municipal Corporation, Bhilai Versus Smt. Sunita Agarwal
SB
Hon'ble Shri Justice Sanjay K. Agrawal

 Motion

 24/10/18           Mr. Anup Majumdar, counsel for the petitioner.

                    Issue fresh notice to the respondent No. 1 only on payment of

process fee through ordinary mode as well as by RAD mode. In addition, humdast service is also permitted.

PF be paid by tomorrow.

Notice be made returnable on or before 12.11.2018.

List the matter on 12.11.2018.

Sd/-

(Sanjay K. Agrawal) Judge Priyanka