Chattisgarh High Court
Municipal Corporation, Bhilai vs Smt. Sunita Agarwal 8 Mcc/791/2018 ... on 24 October, 2018
Author: Sanjay K. Agrawal
Bench: Sanjay K. Agrawal
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CONT No. 1057 of 2018
Municipal Corporation, Bhilai Versus Smt. Sunita Agarwal
SB
Hon'ble Shri Justice Sanjay K. Agrawal
Motion
24/10/18 Mr. Anup Majumdar, counsel for the petitioner.
Issue fresh notice to the respondent No. 1 only on payment of
process fee through ordinary mode as well as by RAD mode. In addition, humdast service is also permitted.
PF be paid by tomorrow.
Notice be made returnable on or before 12.11.2018.
List the matter on 12.11.2018.
Sd/-
(Sanjay K. Agrawal) Judge Priyanka