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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(1) in The Orissa Warehouse Act, 1956

(1)For the purposes of Sub-sections (1) and (2) of the foregoing Section and Sub-section (1) of Section 15, loss of weight or bulk by dryage or shrinkage within the prescribed limits and gain in weight by absorption of moisture within such limits shall not be deemed to amount to deterioration.