Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 467] [Entire Act] State of Tamilnadu - Subsection Section 467(a) in The Coimbatore City Municipal Corporation Act, 1981 (a)except when it is in this Act, otherwise expressly provided, no such entry shall be made between sunset and sunrise;
