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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 4(8) in Arunachal Pradesh Indian Medicine Council Act, 2013

(8)A casual vacancy, previous to the expiry of the term in the State Council due to the death, resignation of any member shall be filled by the way of nomination or election by the State Government for remaining term accordingly as may be prescribed.