Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] State of Punjab - Section Section 2 in The Punjab Pre-emption (Repeal) Act, 1973 2. Repeal of Punjab Act 1 of 1913. - The Punjab Pre-emption (Repeal) Act, 1973.
